Central Provinces Court of Wards Act, 1899
An Act to consolidate and amend the law relating to the Court of Wards in the Central Provinces.
- Act number
- Act 24 of 1899
- Year
- 1899
- Enacted on
- 13-10-1899
- In force from
- 1 January 1899
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property, Administrative Law
Read the full text of Central Provinces Court of Wards Act, 1899 section by section on LawLens.
Official source: India Code