Khuda Bakhsh Oriental Public Library Act, 1969
खुदाबख्शओरियंटलपब्लिकलाइब्रेरीअधिनियम, 1969
An Act to declare the Khuda Bakhsh Oriental Public Library at Patna to be an institution of national importance and to provide for its administration and certain other connected matters.
- Act number
- Act 43 of 1969
- Year
- 1969
- Enacted on
- 26-12-1969
- In force from
- 21-07-1970
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Khuda Bakhsh Oriental Public Library Act, 1969 section by section on LawLens.
Official source: India Code