Geneva Conventions Act, 1960
जिनेवा कन्वेंशन अधिनियम, 1960
An Act to enable effect to be given to certain international Conventions done at Geneva on the twelfth day of August, 1949, to which India is a party, and for purposes connected therewith.
- Act number
- Act 6 of 1960
- Year
- 1960
- Enacted on
- 12-03-1960
- In force from
- 14-08-1961
- Jurisdiction
- Central Act (India)
- Subjects
- Criminal Law, Human Rights
Read the full text of Geneva Conventions Act, 1960 section by section on LawLens.
Official source: India Code