Religious Institutions (Prevention of Misuse) Act, 1988
धार्मिक संस्था (दुरुपयोग निवारण) अधिनियम,1988
An Act to prevent the misuse of religious institutions for political and other purposes.
- Act number
- Act 41 of 1988
- Year
- 1988
- Enacted on
- 01-09-1988
- In force from
- 26-05-1988
- Jurisdiction
- Central Act (India)
- Subjects
- Religious And Charitable Institutions
Read the full text of Religious Institutions (Prevention of Misuse) Act, 1988 section by section on LawLens.
Official source: India Code