Marking of Heavy Packages Act, 1951
भारी पैकेज चिह्नांकन अधिनियम, 1951
An Act to give effect to the International Convention drawn up in Geneva on the 30th day of May, 1929, for the marking of weight on heavy packages transported by sea or inland waterways.
- Act number
- Act 39 of 1951
- Year
- 1951
- Enacted on
- 25-06-1951
- In force from
- 01-11-1951
- Jurisdiction
- Central Act (India)
- Subjects
- Shipping And Maritime Law
Read the full text of Marking of Heavy Packages Act, 1951 section by section on LawLens.
Official source: India Code