Delhi Lands (Restrictions on Transfer) Act, 1972
दिल्ली भूमि (अंतरण पर निर्बन्धन) अधिनियम,1972
An Act to impose certain restrictions on transfer of lands which have been acquired by the Central Government or in respect of which acquisition proceedings have been initiated by that Government, with a view to preventing large-scale transactions of purported transfers or, as the case may be, transfers of such lands to unwary public.
- Act number
- Act 30 of 1972
- Year
- 1972
- Enacted on
- 14-06-1972
- In force from
- 14-06-1972
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
Read the full text of Delhi Lands (Restrictions on Transfer) Act, 1972 section by section on LawLens.
Official source: India Code