Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019
दादरा और नागर हवेली तथा दमण और दीव (संघ राज्यकक्षेत्रों का विलयन) अधिनियम, 2019
An Act to provide for merger of Union territories of Dadra and Nagar Haveli and Daman and Diu and for matters connected therewith.
- Act number
- Act 44 of 2019
- Year
- 2019
- Enacted on
- 09-12-2019
- In force from
- 26-01-2020
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law, Administrative Law
Read the full text of Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019 section by section on LawLens.
Official source: India Code