Indian Council of World Affairs Act, 2001
विश्व मामलों से संबंधित भारतीय परिषद्अधिनियम, 2001
An Act to declare the Indian Council of World Affairs to be an institution of national importance and to provide for its incorporation and matters connected therewith.
- Act number
- Act 29 of 2001
- Year
- 2001
- Enacted on
- 03-09-2001
- In force from
- 01-09-2000
- Jurisdiction
- Central Act (India)
- Subjects
- Foreign Affairs
Read the full text of Indian Council of World Affairs Act, 2001 section by section on LawLens.
Official source: India Code