Public Premises (Eviction of Unauthorised Occupants) Act, 1971
सरकारी स्थान (अप्राधिकृत अधिभोगियों की बेदखली)अधिनियम,1971
An Act to provide for the eviction of unauthorised occupants from public premises and for certain incidental matters.
- Act number
- Act 40 of 1971
- Year
- 1971
- Enacted on
- 23-08-1971
- In force from
- 16-09-1958
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of Public Premises (Eviction of Unauthorised Occupants) Act, 1971 section by section on LawLens.
Official source: India Code