Bihar and Uttar Pradesh (Alteration of Boundaries) Act, 1968
बिहार और उत्तर प्रदेश (सीमा-परिवर्तन) अधिनियम, 1968
An Act to provide for the alteration of boundaries of the States of Bihar and Uttar Pradesh and for matters connected therewith.
- Act number
- Act 24 of 1968
- Year
- 1968
- Enacted on
- 22-05-1968
- In force from
- 10-06-1970
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Bihar and Uttar Pradesh (Alteration of Boundaries) Act, 1968 section by section on LawLens.
Official source: India Code