Coconut Development Board Act, 1979
नारियल विकास बोर्ड अधिनियम, 1979
An Act to provide for the development under the control of the Union of the coconut industry and for matters connected therewith.
- Act number
- Act 5 of 1979
- Year
- 1979
- Enacted on
- 17-03-1979
- In force from
- 12-01-1981
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture
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Official source: India Code