Securities Contracts (Regulation) Act, 1956
प्रतिभूति संविदा (विनियमन) अधिनियम, 1956
An Act to prevent undesirable transactions in securities by regulating the business of dealing therein, by providing for certain other matters connected therewith.
- Act number
- Act 42 of 1956
- Year
- 1956
- Enacted on
- 04-09-1956
- In force from
- 20-02-1957
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
Read the full text of Securities Contracts (Regulation) Act, 1956 section by section on LawLens.
Official source: India Code