Arbitration and Conciliation Act, 1996
माध्यस्थम् और सुलह अधिनियम, 1996
An Act to consolidate and amend the law relating to domestic arbitration, international commercial arbitration and enforcement of foreign arbitral awards as also to define the law relating to conciliation and for matters connected therewith or incidental thereto.
- Act number
- Act 26 of 1996
- Year
- 1996
- Enacted on
- 16-08-1996
- In force from
- 22-08-1996
- Jurisdiction
- Central Act (India)
- Subjects
- Arbitration And Mediation
Read the full text of Arbitration and Conciliation Act, 1996 section by section on LawLens.
Official source: India Code