National Institute of Mental Health and Neuro-Sciences, Bangalore Act, 2012
राष्ट्रीय मानसिक स्वास्थ्य और तंत्रिका-विज्ञान संस्थान, बंगलौर अधिनियम, 2012
An Act to declare the institution known as the National Institute of Mental Health and NeuroSciences, Bangalore, to be an institution of national importance and to provide for its incorporation and for matters connected therewith.
- Act number
- Act 38 of 2012
- Year
- 2012
- Enacted on
- 13-09-2012
- In force from
- 29-11-2013
- Jurisdiction
- Central Act (India)
- Subjects
- Health And Medicine
Read the full text of National Institute of Mental Health and Neuro-Sciences, Bangalore Act, 2012 section by section on LawLens.
Official source: India Code