State Emblem of India (Prohibition of Improper Use) Act, 2005
भारत का राज्य संप्रतीक (अनुचित प्रयोग प्रतिषेध) अधिनियम, 2005
An Act to prohibit the improper use of State Emblem of India for professional and commercial purpose and for matters connected therewith or incidental thereto.
- Act number
- Act 50 of 2005
- Year
- 2005
- Enacted on
- 20-12-2005
- In force from
- 12-09-2007
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law
Read the full text of State Emblem of India (Prohibition of Improper Use) Act, 2005 section by section on LawLens.
Official source: India Code