Factoring Regulation Act, 2011
फैक्टरिंग विनियमन अधिनियम, 2011
An Act to provide for and regulate assignment of receivables by making provision for registration there for and rights and obligations of parties to contract for assignment of receivables and for matters connected therewith or incidental thereto.
- Act number
- Act 12 of 2012
- Year
- 2012
- Enacted on
- 22-01-2012
- In force from
- 02-04-2012
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance, Contracts And Commercial Law
Read the full text of Factoring Regulation Act, 2011 section by section on LawLens.
Official source: India Code