Leaders and Chief Whips of Recognised Parties and Groups in Parliament (Facilities) Act, 1998
संसद् में मान्यताप्राप्त दलों तथा समूहों के नेता औरमुख्य सचेतक (प्रसुविधाएं) अधिनियम, 1998
An Act to provide for facilities to Leaders and Chief Whips of recognised parties and groups in Parliament.
- Act number
- Act 5 of 1999
- Year
- 1999
- Enacted on
- 07-01-1999
- In force from
- 05-02-1999
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
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Official source: India Code