Swadeshi Cotton Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1986

स्‍वदेशी काटन मिल्‍स कंपनी लिमिटेड (उपक्रमों का अर्जन और अन्‍तरण) अधिनियम, 1986

An Act to provide for the acquisition and transfer of certain textile undertakings of the Swadeshi Cotton Mills Company Limited, with a view to securing the proper management of such undertakings so as to subserve the interests of the general public by ensuring the continued manufacture, production and distribution of different varieties of cloth and yarn and thereby to give effect to the policy of the State towards securing the principles specified in clauses (b) and (c) of article 39 of the Constitution and for matters connected therewith or incidental thereto.

Act number

Act 30 of 1986

Year

1986

Enacted on

30-05-1986

In force from

01-04-1985

Jurisdiction

Central Act (India)

Subjects

Constitutional Law, Labour And Employment, Companies And Corporate Law

Read the full text of Swadeshi Cotton Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1986 section by section on LawLens.

Official source: India Code