Industrial Finance Corporation (Transfer of Undertaking and Repeal) Act, 1993

औद्योगिक वित्त निगम (उपक्रम का अंतरण और निरसन) अधिनियम, 1993

An Act to provide for the transfer and vesting of the undertaking of the Industrial Finance Corporation of India to and in the Company to be formed and registered as a Company under the Companies Act, 1956, and for matters connected therewith or incidental thereto and also to repeal the Industrial Finance Corporation Act, 1948.

Act number

Act 23 of 1993

Year

1993

Enacted on

02-04-1993

In force from

01-10-1992

Jurisdiction

Central Act (India)

Subjects

Banking And Finance, Companies And Corporate Law

Read the full text of Industrial Finance Corporation (Transfer of Undertaking and Repeal) Act, 1993 section by section on LawLens.

Official source: India Code