Aligarh Muslim University Act, 1920
अलीगढ़ मुस्लिम विश्वविद्यालय अधिनियम, 1920
An Act to incorporate a teaching and residential Muslim University at Aligarh.
- Act number
- Act 40 of 1920
- Year
- 1920
- Enacted on
- 14-09-1920
- In force from
- 01-12-1920
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Aligarh Muslim University Act, 1920 section by section on LawLens.
Official source: India Code