Chemical Weapons Convention Act, 2000
रासायनिक आयुध अभिसमय अधिनियम, 2000
An Act to give effect to the Convention on the Prohibition of the Development, Production, Stockpiling and Use of Chemical Weapons and on their Destruction and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 34 of 2000
- Year
- 2000
- Enacted on
- 26-08-2000
- In force from
- 01-07-2005
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security, Foreign Affairs
Read the full text of Chemical Weapons Convention Act, 2000 section by section on LawLens.
Official source: India Code