Punjab District Boards Act, 1883
An Act to make better provision for local selfgovernment in the Districts of the Panjab.
- Act number
- Act 20 of 1883
- Year
- 1883
- Enacted on
- 12-10-1883
- In force from
- 12-10-1883
- Jurisdiction
- Central Act (India)
- Subjects
- Administrative Law, Public Finance
Read the full text of Punjab District Boards Act, 1883 section by section on LawLens.
Official source: India Code