Farm Laws Repeal Act, 2021
कृषि विधि निरसन अधिनियम, 2021
An Act to repeal the Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Act, 2020, the Farmers' Produce Trade and Commerce (Promotion and Facilitation) Act, 2020, the Essential Commodities (Amendment) Act, 2020 and to amend the Essential Commodities Act, 1955.
- Act number
- Act 40 of 2021
- Year
- 2021
- Enacted on
- 30-11-2021
- In force from
- 30-11-2021
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture
Read the full text of Farm Laws Repeal Act, 2021 section by section on LawLens.
Official source: India Code