Legal Tender (Inscribed Notes) Act, 1964
वैध निविदा (अन्तर्लिखित नोट) अधिनियम, 1964
An Act to restrict the negotiability of currency and other notes inscribed with messages of a political character.
- Act number
- Act 28 of 1964
- Year
- 1964
- Enacted on
- 30-09-1964
- In force from
- 30-09-1964
- Jurisdiction
- Central Act (India)
- Subjects
- Banking And Finance
Read the full text of Legal Tender (Inscribed Notes) Act, 1964 section by section on LawLens.
Official source: India Code