National Cadet Corps Act, 1948
राष्ट्रीय कैडेट कोर अधिनियम,1948
An Act to provide for the constitution of a National Cadet Corps.
- Act number
- Act 31 of 1948
- Year
- 1948
- Enacted on
- 16-04-1948
- In force from
- 16-04-1948
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security
Read the full text of National Cadet Corps Act, 1948 section by section on LawLens.
Official source: India Code