Bengal, Agra and Assam Civil Courts Act, 1887
बंगाल, आगरा और आसाम सिविल न्यायालयअधिनियम, 1887
An Act to consolidate and amend the law relating to Civil Courts in Bengal, the North-Western Provinces and Assam.
- Act number
- Act 12 of 1887
- Year
- 1887
- Enacted on
- 11-03-1887
- In force from
- 01-07-1887
- Jurisdiction
- Central Act (India)
- Subjects
- Judiciary And Legal Profession
Read the full text of Bengal, Agra and Assam Civil Courts Act, 1887 section by section on LawLens.
Official source: India Code