Companies Act, 2013
कंपनी अधिनियम,2013
An Act to consolidate and amend the law relating to companies.
- Act number
- Act 18 of 2013
- Year
- 2013
- Enacted on
- 29-08-2013
- In force from
- 01-04-2014
- Jurisdiction
- Central Act (India)
- Subjects
- Companies And Corporate Law
Read the full text of Companies Act, 2013 section by section on LawLens.
Official source: India Code