Gold Bonds (Immunities and Exemptions) Act, 1993
स्वर्ण बाण्ड (उन्मुक्ति और छूट) अधिनियम, 1993
An Act to provide for certain immunities to the subscribers of the Gold Bonds and for certain exemptions from direct taxes in relation to such Bonds and for matters connected therewith or incidental thereto.
- Act number
- Act 25 of 1993
- Year
- 1993
- Enacted on
- 02-04-1993
- In force from
- 31-01-1993
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation
Read the full text of Gold Bonds (Immunities and Exemptions) Act, 1993 section by section on LawLens.
Official source: India Code