Hindu Minority and Guardianship Act, 1956
हिन्दू अप्राप्तवयता और संरक्षकता अधिनियम, 1956
An Act to amend and codify certain parts of the law relating to minority and guardianship among Hindus.
- Act number
- Act 32 of 1956
- Year
- 1956
- Enacted on
- 25-08-1956
- In force from
- 25-08-1956
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law
Read the full text of Hindu Minority and Guardianship Act, 1956 section by section on LawLens.
Official source: India Code