Agricultural and Processed Food Products Export Development Authority Act, 1985

कृषि और प्रसंस्कृत खाद्य उत्पाद निर्यात विकासप्राधिकरण अधिनियम, 1985

An Act to provide for the establishment of an Authority for the development and promotion of exports of certain agricultural and processed food products and for matters connected therewith.

Act number
Act 2 of 1986
Year
1986
Enacted on
08-01-1986
In force from
13-02-1986
Jurisdiction
Central Act (India)
Subjects
Customs And Foreign Trade, Agriculture

Read the full text of Agricultural and Processed Food Products Export Development Authority Act, 1985 section by section on LawLens.

Official source: India Code