Indian Stamp Act, 1899
भारतीय स्टाम्प अधिनियम, 1899
An Act to consolidate and amend the law relating to Stamps,
- Act number
- Act 2 of 1899
- Year
- 1899
- Enacted on
- 27-01-1899
- In force from
- 01-07-1899
- Jurisdiction
- Central Act (India)
- Subjects
- Taxation
Read the full text of Indian Stamp Act, 1899 section by section on LawLens.
Official source: India Code