Essential Commodities Act, 1955
आवश्य क वस्तु अधिनियम, 1955
An Act to provide, in the interest of the general public, for the control of the production, supply and distribution of, and trade and commerce, in certain commodities.
- Act number
- Act 10 of 1955
- Year
- 1955
- Enacted on
- 01-04-1955
- In force from
- 01-04-1955
- Jurisdiction
- Central Act (India)
- Subjects
- Consumer Protection, Contracts And Commercial Law
Read the full text of Essential Commodities Act, 1955 section by section on LawLens.
Official source: India Code