Calcutta Port (Pilotage) Act, 1948
कलकत्ता पत्तन (यान मार्गदर्शन)अधिनियम,1948
An Act to provide for the transfer of control over pilotage on the River Hooghly to the Commissioners for the Port of Calcutta.
- Act number
- Act 33 of 1948
- Year
- 1948
- Enacted on
- 16-04-1948
- In force from
- 16-05-1948
- Jurisdiction
- Central Act (India)
- Subjects
- Shipping And Maritime Law
Read the full text of Calcutta Port (Pilotage) Act, 1948 section by section on LawLens.
Official source: India Code