Married Womens Property Act, 1874
विवाहित स्त्री सम्पत्ति अधिनियम, 1874
An Act to explain and amend the law relating to certain married women, for other purposes.
- Act number
- Act 3 of 1874
- Year
- 1874
- Enacted on
- 24-02-1874
- In force from
- 24-02-1874
- Jurisdiction
- Central Act (India)
- Subjects
- Family And Personal Law, Women And Children
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Official source: India Code