Metro Railways (Operation and Maintenance) Act, 2002
मेट्रो रेल (प्रचालन और अनुरक्षण) अधिनियम, 2002
An Act to provide for the operation and maintenance and to regulate the working of the metro railway in the National Capital Region, metropolitan city and metropolitan area and for matters connected therewith and incidental thereto.
- Act number
- Act 60 of 2002
- Year
- 2002
- Enacted on
- 17-12-2002
- In force from
- 29-10-2002
- Jurisdiction
- Central Act (India)
- Subjects
- Railways
Read the full text of Metro Railways (Operation and Maintenance) Act, 2002 section by section on LawLens.
Official source: India Code