Protection of Plant Varieties and Farmers Rights Act, 2001
पौधा किस्म और कृषक अधिकार संरक्षणअधिनियम, 2001
An Act to provide for the establishment of an effective system for protection of plant varieties, the rights of farmers and plant breeders and to encourage the development of new varieties of plants.
- Act number
- Act 53 of 2001
- Year
- 2001
- Enacted on
- 30-10-2001
- In force from
- 11-11-2005
- Jurisdiction
- Central Act (India)
- Subjects
- Intellectual Property, Agriculture
Read the full text of Protection of Plant Varieties and Farmers Rights Act, 2001 section by section on LawLens.
Official source: India Code