Cinematograph Act, 1952

चलचित्र अधिनियम, 1952

An Act to make provision for the certification of cinematograph films for exhibition and for regulating exhibitions by means of cinematographs.

Act number

Act 37 of 1952

Year

1952

Enacted on

21-03-1952

In force from

28-07-1952

Jurisdiction

Central Act (India)

Subjects

Media And Broadcasting

Read the full text of Cinematograph Act, 1952 section by section on LawLens.

Official source: India Code