Warehousing Corporations Act, 1962
भाण्डागारण निगम अधिनियम,1962
An Act to provide for the incorporation and regulation of corporations for the purpose of warehousing of agricultural produce and certain other commodities and for matters connected therewith.
- Act number
- Act 58 of 1962
- Year
- 1962
- Enacted on
- 19-12-1962
- In force from
- 18-03-1963
- Jurisdiction
- Central Act (India)
- Subjects
- Agriculture, Companies And Corporate Law
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Official source: India Code