State of Nagaland Act, 1962
नागालैण्ड राज्य अधिनियम,1962
An Act to provide for the formation of the State of Nagaland and for matters connected therewith.
- Act number
- Act 27 of 1962
- Year
- 1962
- Enacted on
- 04-09-1962
- In force from
- 04-09-1962
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of State of Nagaland Act, 1962 section by section on LawLens.
Official source: India Code