Indian Naval Armament Act, 1923
भारतीय नौसैनिक सशस्त्रीकरण अधिनियम, 1923
An Act to give effect The words "in the Provinces "repealed by the A.O.1950. to the Treaty for the Limitation Naval Armament.
- Act number
- Act 7 of 1923
- Year
- 1923
- Enacted on
- 05-03-1923
- In force from
- 10-11-1923
- Jurisdiction
- Central Act (India)
- Subjects
- Defence And National Security, Foreign Affairs
Read the full text of Indian Naval Armament Act, 1923 section by section on LawLens.
Official source: India Code