Nalanda University Act, 2010
नालन्दा विश्वविद्यालय अधिनियम, 2010
An Act to implement the decisions arrived at the Second East Asia Summit held on the 15th January, 2007, at Philippines and subsequently at the Fourth East Asia Summit held on the 25th October, 2009, at Thailand for the establishment of the Nalanda University in the State of Bihar as an international institution for pursuit of intellectual, philosophical, historical and spiritual studies and for matters connected therewith or incidental thereto.
- Act number
- Act 39 of 2010
- Year
- 2010
- Enacted on
- 21-09-2010
- In force from
- 25-11-2010
- Jurisdiction
- Central Act (India)
- Subjects
- Education
Read the full text of Nalanda University Act, 2010 section by section on LawLens.
Official source: India Code