Poisons Act, 1919
विष अधिनियम,1919
An Act to consolidate and amend the law regulating the importation, possession and sale of poisons.
- Act number
- Act 12 of 1919
- Year
- 1919
- Enacted on
- 03-09-1919
- In force from
- 03-09-1919
- Jurisdiction
- Central Act (India)
- Subjects
- Health And Medicine
Read the full text of Poisons Act, 1919 section by section on LawLens.
Official source: India Code