Specified Bank Notes (Cessation of Liabilities) Act, 2017

विनिर्दिष्टि बैंक नोट (दायित्वोंन की समाप्तिि) अधिनियम,2017

An Act to provide in the public interest for the cessation of liabilities on the specified bank notes and for matters connected therewith or incidental thereto.

Act number

Act 2 of 2017

Year

2017

Enacted on

27-02-2017

In force from

31-12-2016

Jurisdiction

Central Act (India)

Subjects

Banking And Finance

Read the full text of Specified Bank Notes (Cessation of Liabilities) Act, 2017 section by section on LawLens.

Official source: India Code