National Commission for Homoeopathy Act, 2020
राष्ट्रीय होम्योपैथी आयोग अधिनियम, 2020
An Act to provide for a medical education system that improves access to quality and affordable medical education, ensures availability of adequate and high quality Homoeopathy medical professionals in all parts of the country
- Act number
- Act 15 of 2020
- Year
- 2020
- Enacted on
- 20-09-2020
- In force from
- 7th October, 2020 - S. 3, 4, 5, 6, 8,11, 18, 19, 20,21, 54 and 55, vide notification No. S.O. 3475(E), see Gazette of India, Extraordinary, Part II, sec. 3(ii).
- Jurisdiction
- Central Act (India)
- Subjects
- Health And Medicine
Read the full text of National Commission for Homoeopathy Act, 2020 section by section on LawLens.
Official source: India Code