Post Office Cash Certificates Act, 1917
डाकघर नकदी पत्र अधिनियम,1917
An Act to restrict the transfer of Post Office 5-Year Cash Certificates and to provide for the payment of Certificates standing in the name of deceased persons.
- Act number
- Act 18 of 1917
- Year
- 1917
- Enacted on
- 19-09-1917
- In force from
- 19-09-1917
- Jurisdiction
- Central Act (India)
- Subjects
- Public Finance
Read the full text of Post Office Cash Certificates Act, 1917 section by section on LawLens.
Official source: India Code