Damodar Valley Corporation Act, 1948
दामोदर घाटी निगम अधिनियम,1948
An Act to provide for the establishment and regulation of a Corporation for the development of the Damodar Valley in the Provinces of Bihar and West Bengal.
- Act number
- Act 14 of 1948
- Year
- 1948
- Enacted on
- 27-03-1948
- In force from
- 02-04-1948
- Jurisdiction
- Central Act (India)
- Subjects
- Energy And Electricity
Read the full text of Damodar Valley Corporation Act, 1948 section by section on LawLens.
Official source: India Code