Chutia Nagpur Encumbered Estates Act, 1876
An Act to relieve certain Landholders in Chutia Nagpur.
- Act number
- Act 6 of 1876
- Year
- 1876
- Enacted on
- 14-03-1876
- In force from
- 1 January 1876
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property
Read the full text of Chutia Nagpur Encumbered Estates Act, 1876 section by section on LawLens.
Official source: India Code