Delhi and Ajmer-Merwara Land Development Act, 1948
An Act to provide for the preparation and execution of land development schemes, the reclamation of waste-land and the control of private forests and grass-land, in the Provinces of Delhi and Ajmer-Merwara.
- Act number
- Act 66 of 1948
- Year
- 1948
- Enacted on
- 24-09-1948
- In force from
- 01-11-1948
- Jurisdiction
- Central Act (India)
- Subjects
- Land And Property, Environment Forests And Wildlife, Administrative Law
Read the full text of Delhi and Ajmer-Merwara Land Development Act, 1948 section by section on LawLens.
Official source: India Code