National Highways Act, 1956
राष्ट्रीय राजमार्ग अधिनियम, 1956
An Act to provide for the declaration of certain highways to be national highways and for matters connected therewith.
- Act number
- Act 48 of 1956
- Year
- 1956
- Enacted on
- 11-09-1956
- In force from
- 15-04-1957
- Jurisdiction
- Central Act (India)
- Subjects
- Transport And Motor Vehicles
Read the full text of National Highways Act, 1956 section by section on LawLens.
Official source: India Code