Rajasthan and Madhya Pradesh (Transfer of Territories) Act, 1959
राजस्थान और मध्य प्रदेश (राज्यक्षेत्र अन्तरण)अधिनियम, 1959
An Act to provide for the transfer of certain territories from the State of Rajasthan to the State of Madhya Pradesh and for matters connected therewith.
- Act number
- Act 47 of 1959
- Year
- 1959
- Enacted on
- 18-09-1959
- In force from
- 18-09-1959
- Jurisdiction
- Central Act (India)
- Subjects
- Constitutional Law
Read the full text of Rajasthan and Madhya Pradesh (Transfer of Territories) Act, 1959 section by section on LawLens.
Official source: India Code